Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 5 in The Mizoram Excise Act, 1973 5. Saving of certain enactments. - Nothing contained in this Act shall affect the provisions of the Cantonments Act, 1924, the Customs Act, 1962 or the Indian Tariff Act, 1934 or any rule or order made under any of the said Acts.
