Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 535(1)] [Section 535] [Entire Act]

State of Haryana - Subsection

Section 535(1)(c) in Punjab Jail Manual

(c)the prisoner has not done any wilful act, since he has been in prison, to produce or aggravate his disease;