Section 111 in The Orissa Motor Vehicles Rules, 1993
111. Conditions for carrying standees.
- Notwithstanding anything specified in Rule 108 passenger may be carried standing on the deck of any public service vehicle only if there is fixed to the roof of the gang-way a grabber with hanger straps;Provided that the number of standees shall in no case exceed the number arrived at by dividing the length of gang-way or gang-ways in centimetres provided in the vehicle by 40.
