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[Cites 0, Cited by 0] [Section 104] [Entire Act]

State of Odisha - Subsection

Section 104(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)protruding nails, wire ties and other form work accessories not required for subsequent concreting work are pulled, cut or otherwise made safe;