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State of Bihar - Section

Section 325 in Bihar Financial Rules, 1950

325.

The administration of the furniture funds of the official residences of the Governor including the upkeep of stock list and the purchase, repair and maintenance of furniture, will be conducted by the Government servant charged with these duties under rules issued by Government. The Executive Engineer's duty will be to satisfy himself that the furniture is being maintained properly in good and serviceable order. It is important that the furniture should not be allowed to deteriorate to an extent that will give rise to large demands for renewals on change of incumbents.The detailed rules issued by Government for the administration of the furniture funds of the official residences of the Governor will be found in Appendix 10.
(ii)Purchases and sale of Government Buildings