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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(3) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(3)He shall ensure manufacture of methyl alcohol of the standard quality, conforming to the definition under Rule 2 (iii) of these rules and keep apart all such alcohol of sub-standard quality for destruction in presence of the Superintendent.