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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(c) in The Goa Panchayat Raj (Conditions of Service of State Election Commissioner) Rules, 1997

(c)He has held any Group 'A' post under the Government or Government of India or any other State Government for not less than five years and preferably holds a degree in Law from any recognized University.]