Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Gujarat - Subsection Section 9(1)(b) in The Ahmedabad City Courts Act, 1961 (b)such orders passed by such Judge as are specified in, and to the extent provided by Section 104 of the Code of Civil Procedure, 1908 (V of 1908).