Section 11(2)(a) in The General Provident Fund (U.P.) Rules, 1985

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State of Uttar Pradesh - Subsection

Section 11(2)(a) in The General Provident Fund (U.P.) Rules, 1985

(a)Interest shall be credited to the account of a subscriber on the last day in each year in the following manner :

(i)On the amount at the credit of a subscriber on the last day of the preceding year up to the end of the current year;

(ii)On all sums credited to the account after the last day of the preceding year from the date of deposit up to the end of the current year.