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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 67(3)(ii) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(ii)in the case of the profit and loss account, of the profit or loss for the financial year, or the period covered by the audit, as the case may be.