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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(k) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(k)the measures which shall be taken to keep the clinical establishment in the satisfactory sanitary and hygienic condition under clause (d) of subsection (3) of section 7;