Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 155 in Telangana Panchayat Raj Act, 2018 155. Rules for the conduct of the business at a meeting of a Mandal Praja Parishad. - Every Mandal Praja Parishad shall in regard to the conduct of business at its meetings, follow such rules as may be prescribed.
