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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 12(7) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(7)Not less than one-half (including the number of seats reserved for women belonging to the Scheduled Castes and the Scheduled Tribes) of the total number of seats to be filled by direct election in every Gram Panchayat shall be reserved for women and such seats may be allotted by the Election Commission by rotation to different constituencies in a Gram Panchayat, in such manner as may be prescribed.