Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(b) in The Navigation Rules, 1893 (b)The measurement of the length is to be made in feet rejecting fractions of a foot and the measurement of the breadth and depth in feet and quarters of feet rejecting portions of less than a quarter of a foot.
