Delhi High Court - Orders
Astral Ltd vs M/S Astral Marketing Syndicate & Anr on 25 February, 2026
Author: Jyoti Singh
Bench: Jyoti Singh
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 294/2024 & I.A. 7865/2024
ASTRAL LTD. .....Plaintiff
Through: Mr. Sachin Gupta, Ms. Mahima
Chanchalani, Mr. Rajat Jain and Ms. Prashansa
Singh, Advocates.
versus
M/S ASTRAL MARKETING SYNDICATE & ANR. .....Defendants
Through: Mr. Rishabh Srivastava, Mr. Archit
Amit Bhandari and Mr. Jinendra Singhvi,
Advocates for D-1.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 25.02.2026 I.A. 16193/2025 (u/O VII Rule 11 r/w Section 151 CPC by D-1) I.A. 29673/2025 (u/S 151 r/w Section 24 CPC & Rule 26, IPD Rules) List on 02.03.2026.
JYOTI SINGH, J FEBRUARY 25, 2026/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/02/2026 at 20:38:22