Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Assam - Subsection Section 93(e) in The Assam Excise Rules, 2016 (e)The capsule and label used and the inscriptions thereon shall be as per the written instructions of the Commissioner of Excise from time to time.
