Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 72(9)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(9)(h) in The M.P. Factories Rules, 1962

(h)Fire resisting doors or roller shutters shall be provided at appropriate places along with the escape routes to prevent spread of fire and smoke, particularly at the entrance of lifts or stairs where tunnel of the flue effect may be created inducing an upward spread of fire.