Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Haryana - Subsection Section 12(2)(f) in East Punjab Refugees (Registration of Claims) Act, 1948 (f)the supply of copies of the records maintained under this Act and the fees leviable therefor.