Madhya Pradesh High Court
Kailash Ahirwar vs The State Of Madhya Pradesh on 27 October, 2021
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-51681-2021 The High Court Of Madhya Pradesh MCRC-51681-2021 (KAILASH AHIRWAR Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 27-10-2021 List along with M.Cr.C. No.47603/2021.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE kundan Signature Not Verified SAN Digitally signed by KUNDAN SHARMA Date: 2021.10.29 18:03:45 IST