Section 124 in Sikkim Urban and Regional Planning and Development Act, 1998
124. Suspension of the development plan in emergency by Government.
- If the Government is satisfied that a grave emergency exists which necessitates the suspension of any approved development plan, annual plan or the development scheme of part thereof it may, by notification in the Official Gazette, suspend such plan, annual plan or development scheme or part thereof for such period, as it may consider necessary.
