Delhi High Court - Orders
State ( Gnct ) Of Delhi vs Rahul Das & Ors on 15 September, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 740/2014
STATE ( GNCT ) OF DELHI ..... Petitioner
Through: Mr. Ajay Vikram Singh, APP for
the State with Insp. C.P. Singh, PS:
Geeta Colony.
versus
RAHUL DAS & ORS. ..... Respondents
Through: Mr. R.D. Rana, Advocate for R-1
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 15.09.2023
1. Learned APP for the State seeks, and is granted, four weeks to file written synopsis not exceeding three pages giving a chronological list of dates and events and relevant documents, if any, alongwith duly highlighted judgments, which he wishes to rely upon.
2. Accordingly, re-notify on 03.11.2023.
SAURABH BANERJEE, J SEPTEMBER 15, 2023/So This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:40:53