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Delhi High Court - Orders

State ( Gnct ) Of Delhi vs Rahul Das & Ors on 15 September, 2023

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                                    *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +      CRL.REV.P. 740/2014
                                           STATE ( GNCT ) OF DELHI                                                                ..... Petitioner
                                                                                Through:                 Mr. Ajay Vikram Singh, APP for
                                                                                                         the State with Insp. C.P. Singh, PS:
                                                                                                         Geeta Colony.
                                                                                versus

                                           RAHUL DAS & ORS.                                                                       ..... Respondents
                                                                                Through:                 Mr. R.D. Rana, Advocate for R-1

                                           CORAM:
                                           HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                ORDER

% 15.09.2023

1. Learned APP for the State seeks, and is granted, four weeks to file written synopsis not exceeding three pages giving a chronological list of dates and events and relevant documents, if any, alongwith duly highlighted judgments, which he wishes to rely upon.

2. Accordingly, re-notify on 03.11.2023.

SAURABH BANERJEE, J SEPTEMBER 15, 2023/So This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:40:53