Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Uttar Pradesh - Subsection Section 20(b) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997 (b)an officer of the Zila Panchayat nominated by the committee in this behalf shall serve as a non-member Secretary of the committee;
