Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Chattisgarh - Subsection

Section 67(1)(h) in The Chhattisgarh Motor Vehicles Rules, 1994

(h)to grant, renew and refuse the national permit for goods carriage under sub-section (12) of Section 88;