Delhi High Court - Orders
Union Of India vs M/S Ideb Projects Pvt Ltd on 11 October, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 490/2019 and I.As. 16416/2019, 16417/2019
UNION OF INDIA ..... Petitioner
Through: Ms. Monika Arora, CGSC with Mr.
Shivam Raghuwanshi, Mr. Yash
Tyagi, Advocates.
versus
M/S IDEB PROJECTS PVT LTD ..... Respondent
Through: Mr. V. Seshagiri, Mr. Ashu Pathak,
Mr. Bikram Bhattacharya, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 11.10.2022
1. Learned counsel for the petitioner submits that the written submissions on behalf of the respondent have already been received yesterday.
2. It is pointed out on behalf of the learned counsel for the respondent that notice of the objections is yet to be issued.
3. However, considering the request made, list for arguments on 5th April, 2023.
NEENA BANSAL KRISHNA, J OCTOBER 11, 2022/PA Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:12.10.2022 16:31:33