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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Jagjit Singh vs . Mohan Singh & Others on 4 July, 2023

Author: Virender Singh

Bench: Virender Singh

Jagjit Singh Vs. Mohan Singh & Others .

RSA No.44 of 2023.

04.07.2023 Present: Mr. Y.P. Sood & Mr. Praveen Chauhan, Advocates for the appellant.

None for respondent No.2.

Summons issued against respondent No.1, have been received back unserved for want of correct address, whereas, respondents No.3 to 5 have been duly served. Despite service, no one has put appearance on behalf of respondents No.3 to 5. Further wait is not justifiable.

Let steps, i.e., correct address, for the service of respondent No.1 be taken within a period of seven days. Thereafter, notice be issued to respondent No.1, for 29th August, 2023.

(Virender Singh) Judge July 04, 2023(ps) ::: Downloaded on - 04/07/2023 20:50:38 :::CIS