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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(1)(g) in New Town Kolkata Planning Area (Building) Rules, 2014

(g)all exits shall provide continuous means of egress to the exterior of a building or to an exterior open space of the premises leading to a street or means of access,