Asst. Commissioner Of Income Tax vs Stock Exchange on 13 February, 2014

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Supreme Court - Daily Orders

Asst. Commissioner Of Income Tax vs Stock Exchange on 13 February, 2014

 ITEM NO 2             COURT NO.3              SECTION IIIA




             S U P R E M E    C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS


 Petition(s) for Special Leave to Appeal (Civil) No(s).28809/2011


 (From the judgement and order dated 14/12/2010 in TA No.476/1999 of The
 HIGH COURT OF GUJARAT AT AHMEDABAD)


 ASST. COMMISSIONER OF INCOME TAX                   Petitioner(s)


                  VERSUS


 STOCK EXCHANGE                                     Respondent(s)


 (With appln(s) for c/delay in filing SLP and prayer for interim relief
 and office report) (FOR FINAL DISPOSAL)


                         WITH
SLP(C) NO. 28810 of 2011
 (With appln(s) for c/delay in filing SLP and office report)     (FOR FINAL
 DISPOSAL)


SLP(C) NO. 28812 of 2011
 (With appln(s) for c/delay in filing SLP and office report)
 (FOR FINAL DISPOSAL)


SLP(C) NO. 341 of 2012
 (With appln(s) for c/delay in filing SLP   and office report)         (FOR
 FINAL DISPOSAL)


SLP(C) NO. 3138 of 2012
(With appln.(s) for c/delay in filing and refiling SLP and office report)
(FOR FINAL DISPOSAL)


SLP(C) NO. 7656 of 2012
(With office report) (FOR FINAL DISPOSAL)


SLP(C) NO. 8746 of 2012
 (FOR FINAL DISPOSAL)


SLP(C) NO. 8747 of 2012
(With office report) (FOR FINAL DISPOSAL)




SLP(C) NO. 8748 of 2012
(With office report)(FOR FINAL DISPOSAL)
                                      2
  SLP(C) NO. 8749 of 2012
  (With office report) (FOR FINAL DISPOSAL)


  SLP(C) NO. 8750 of 2012
  (With office report)(FOR FINAL DISPOSAL)


  SLP(C) NO. 16278 of 2012
  (With appln(s) for c/delay in filing/refiling SLP and prayer for     interim
  relief and office report)
  (FOR FINAL DISPOSAL)


  SLP(C) NO. 32700 of 2013
  (With office report)


   Date: 13/02/2014 These Petitions were called on for hearing today.


   CORAM :
             HON’BLE MR. JUSTICE H.L. DATTU
             HON’BLE MR. JUSTICE S.A. BOBDE


   For Petitioner(s)         Mr. Arijit Prasad, Adv.
                             Mr. Rupesh Kumar, Adv.
                             Mr. B.V.Balaram Das,Adv.
                          Mrs Anil Katiyar, Adv.


   For Respondent(s)         Mr. R.P. Bhatt, Sr. Adv.
                          Mr. K.V. Sreekumar,Adv.


                             Mr. Saurabh N. Soparkar, Sr. Adv.
                             Mr. Amar Dave, Adv.
                          Mr. P.S.Sudheer, Adv.
                             Mr. Rishi Maheshwari, Adv.
                             Mr. Anshul Gupta, Adv.


                UPON hearing counsel the Court made the following
                                    O R D E R

SLP(C) Nos. 28809/2011, 28810/2011, 28812/2011, 341/2012, 3138/2012, 16278/2012, 32700/2013 List the matters on 18.02.2014.

SLP(C) Nos. 7656/2012, 8746/2012, 8747/2012, 8748/2012, 8749/2012, 8750/2012 Dismissed.

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Supreme Court - Daily Orders

Asst. Commissioner Of Income Tax vs Stock Exchange on 13 February, 2014