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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(2)(e) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(e)to provide fortnightly report on Form 1 to the Board where any order has been passed by the Board under Section 15 (c)(e)(f) of the Act;