Andhra Pradesh High Court - Amravati
CMA/967/2004 on 29 January, 2026
HIGH COURT OF ANDHRA PRADESH: AMARAVATI
MAIN CASE No: C.M.A.No.967 of 2004 2
PROCEEDING SHEET
Sl. OFFICE
Date ORDER
No. NOTE
11 29.01.2026BSB,J Since this appeal is against an interim order dated 24.11.2003 in I.A.No.299 of 2003 in M.V.O.P.No.431 of 2002 on the file of the Chairman, M.A.C.T.-cum-IV Additional District Judge, Tirupati, the Registrar (Judicial) is directed to place before this Court information regarding the status of M.V.O.P.No.431 of 2002.
Post the matter on 06.02.2026.
__________________ B.S.BHANUMATHI,J NSM