Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(3) in The Rajasthan Higher Judicial Service Rules, 1969

(3)At the time when a fresh list has to be drawn up the cases of all the eligible officers shall again be considered by the Court on merits.Direct Recruitment