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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(3) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(3)Interest on working capital shall be payable on normative basis notwithstanding that the CSPSOC has not taken any loan for working capital from any outside agency.