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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(2) in The Maharashtra Electricity (Special Powers) Act, 1946

(2)[ It extends to the whole of the State of Bombay] [This sub-section was substituted for the original by Bombay 2 of 1959, Section 4(a).].