Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in The Ammonium Nitrate Rules, 2012 31. Application for grant of licence. - After the construction of premises, as per plan approved under rule 30, the applicant shall apply for grant of licence along with documents stated in rule 32 to the authority empowered to grant such licence.
