Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 51 in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020

51. Power of Central Government to issue directions.—

(1)The University shall, in discharge of its functions under this Act, be bound by such directions on questions of policy as the Central Government may give in writing to it from time to time.
(2)The decision of the Central Government as to whether a question is one of policy or not shall be final.