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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(1)(a) in Delhi Primary Education Act, 1960

(a)in rural areas to which the Delhi Panchayat Raj Act, 1954 (Delhi Act III of 1955) extends, the Panchayati Adalat, constituted under section 50 of that Act, within whose jurisdiction the person committing the offence resides;