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State of Kerala - Section

Section 40 in Kerala Land Reforms (Tenancy) Rules, 1970

40. Publication of lists of prices.

- The Collector shall publish, in the months of January, April, July and October every year, in the District Gazette or in Districts where no District Gazette is published, in the State Gazette, the average market prices prevailing in the taluk headquarters during the three months immediately preceding the date of publication, of all the commodities specified in Section 43 and also of any other commodity notified by the Government under that section.Statistics of gross produce(Section 44)