Patna High Court - Orders
The Union Of India & Ors vs Md.Habib on 21 February, 2012
Author: Shiva Kirti Singh
Bench: Shiva Kirti Singh, Aditya Kumar Trivedi
Patna High Court CWJC No.8817 of 2011 (4) dt.21-02-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8817 of 2011
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The Union Of India & Ors
.... .... Petitioner/s
Versus
Md.Habib
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Bijoy Kumar Sinha
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE SHIVA KIRTI SINGH
and
HONOURABLE MR. JUSTICE ADITYA KUMAR
TRIVEDI
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE SHIVA KIRTI SINGH)
4 21-02-2012As prayed on behalf of respondent with consent, put up under the same heading on 24-02-2012.
(Shiva Kirti Singh, J) BKS/- (Aditya Kumar Trivedi, J)