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Patna High Court - Orders

The Union Of India & Ors vs Md.Habib on 21 February, 2012

Author: Shiva Kirti Singh

Bench: Shiva Kirti Singh, Aditya Kumar Trivedi

          Patna High Court CWJC No.8817 of 2011 (4) dt.21-02-2012




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.8817 of 2011
                      ======================================================
                      The Union Of India & Ors
                                                                           .... .... Petitioner/s
                                                        Versus
                      Md.Habib
                                                                          .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s    : Mr. Bijoy Kumar Sinha
                      For the Respondent/s      : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE SHIVA KIRTI SINGH
                                 and
                                 HONOURABLE MR. JUSTICE ADITYA KUMAR
                                 TRIVEDI
                      ORAL ORDER
                      (Per: HONOURABLE MR. JUSTICE SHIVA KIRTI SINGH)

4       21-02-2012

As prayed on behalf of respondent with consent, put up under the same heading on 24-02-2012.

(Shiva Kirti Singh, J) BKS/- (Aditya Kumar Trivedi, J)