Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(c) in Rajasthan Partnership Rules, 1952 (c)All copies under this Rule shall be applied for during business hours in writing. The copies issued shall be certified by the Registrar to be true and sealed with the seal of his office.
