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[Cites 0, Cited by 0] [Section 39AF] [Entire Act]

Union of India - Subsection

Section 39AF(k) in The Companies (Indian Accounting Standards) Rules, 2015

(k)The measurement of non-controlling interests and deferred tax follows from the measurement of other assets and liabilities. Therefore, the above adjustments to recognized assets and liabilities affect non-controlling interests and deferred tax.