Supreme Court - Daily Orders
Raj Kumari vs Sushil Kumar on 21 April, 2023
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.1704 COURT NO.10 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).950/2019
RAJ KUMARI Petitioner(s)
VERSUS
SUSHIL KUMAR Respondent(s)
(IA No. 58891/2023 - WITHDRAWAL OF CASE / APPLICATION)
Date : 21-04-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR
[IN CHAMBERS]
For Petitioner(s) Ms. Nandani Gupta, Adv.
Mr. Krishna Kumar, Adv.
Dr. (mrs. ) Vipin Gupta, AOR
for respondent(s)
UPON HEARING THE COUNSEL THE COURT MADE THE FOLLOWING
O R D E R
The transfer petition is dismissed as withdrawn in terms of the signed order.
(RAJAN SACHDEVA) (RAM SUBHAG SINGH) SENIOR PERSONAL ASSISTANT BRANCH OFFICER (Signed order is placed on the file) Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.04.24 16:39:53 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION IA NO. 58891/2023 IN/AND TRANSFER PETITION(S)(CIVIL) NO(S). 950/2019 RAJ KUMARI Petitioner(s) VERSUS SUSHIL KUMAR Respondent(s) O R D E R Learned counsel for the petitioner seeks permission to withdraw the Transfer Petition. Permission, as prayed for, is granted.
IA No. 58891/2023 stands allowed.
Consequently, the Transfer Petition No.950/2019 stands dismissed as withdrawn.
...................J. (ARAVIND KUMAR) NEW DELHI APRIL 21, 2023