Delhi High Court - Orders
Pawan Kumar Sharma vs Union Of India & Ors on 23 January, 2019
Author: S.Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3859/2017
PAWAN KUMAR SHARMA ..... Petitioner
Through: Mr. Ankur Chhibber, Advocate.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Ms. Sangita Rai, SCGC with Mr.
Pradeep Singh Tomar, Advocate.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 23.01.2019 Arguments heard. Order reserved.
S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 23, 2019 ss