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State of Madhya Pradesh - Section
Section 9 in The M.P. Govansh Vadh Pratishedh Rules, 2004
9. Number of cows/calves of cow/bull/bullocks....................
Enclosed : Receipt of Rs. 25/-Place :Date :.................................Signature of the Applicant.Form 2[See Rule 3 (3)]Permit| Registration No.......... | Date.............. | Photograph attested by Authorised Officer |