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Gauhati High Court

Rina Bala Das vs The Union Of India And 6 Ors on 23 December, 2021

Bench: Sudhanshu Dhulia, S. Hukato Swu

                                                                   Page No.# 1/2

GAHC010206812021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/7072/2021

            RINA BALA DAS
            W/O- LATE GURUPRASAD DAS, VILL- KAMARGAON, PO-
            KAMARGAONVIA SORBHOG, PS- SORBHOG, DIST- BARPETA(ASSAM),
            PIN- 781317

                              VERSUS

            1: THE UNION OF INDIA AND 6 ORS
            REPRESENTED BY THE SECRETARY, MINISTRY OF AGRICULTURE, KRISHI
            BHAWAN, NEW DELHI-110001

            2:THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED
            BY THE SECRETARY ICAR KRISHI BHAWAN NEW DELHI-110001

            3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
            RESEARCH KRISHI BHAWAN NEW DELHI-110001

            4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURAL RESEARCH
            COMPLEX FOR NEH ROAD UMROI ROAD URIAM MEGHALAYA PIN-793103

            5:THE DIRECTOR CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED
            FIBERS NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120

            6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2) CENTRAL RESEARCH
            INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE
            KOLKATA WEST BENGAL PIN-700120

            7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR)
            VILL- KAMARGAON PO SORBHOG DIST- BARPETA ASSAM- PIN- 78131

Advocate for the Petitioner   : MR. K R PATGIRI

Advocate for the Respondent : SC, ICAR
                                                                          Page No.# 2/2

                         -BEFORE-
       HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
             HON'BLE MR. JUSTICE S. HUKATO SWU
                                           ORDER

Date : 23-12-2021 On the request of Ms. P. Chakraborty, learned counsel for the petitioner, list again on 4th January, 2022 along with WP(C) No.5270/2021.

                          JUDGE                               CHIEF JUSTICE




Comparing Assistant