Gauhati High Court
Rina Bala Das vs The Union Of India And 6 Ors on 23 December, 2021
Bench: Sudhanshu Dhulia, S. Hukato Swu
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GAHC010206812021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7072/2021
RINA BALA DAS
W/O- LATE GURUPRASAD DAS, VILL- KAMARGAON, PO-
KAMARGAONVIA SORBHOG, PS- SORBHOG, DIST- BARPETA(ASSAM),
PIN- 781317
VERSUS
1: THE UNION OF INDIA AND 6 ORS
REPRESENTED BY THE SECRETARY, MINISTRY OF AGRICULTURE, KRISHI
BHAWAN, NEW DELHI-110001
2:THE INDIAN COUNCIL OF AGRICULTURAL RESEARCH REPRESENTED
BY THE SECRETARY ICAR KRISHI BHAWAN NEW DELHI-110001
3:THE DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISHI BHAWAN NEW DELHI-110001
4:THE DIRECTOR INDIAN COUNCIL OF AGRICULTURAL RESEARCH
COMPLEX FOR NEH ROAD UMROI ROAD URIAM MEGHALAYA PIN-793103
5:THE DIRECTOR CENTRAL RESEARCH INSTITUTE OF JUTE AND ALLIED
FIBERS NILGANJ BARRACKPORE KOLKATA WEST BENGAL PIN-700120
6:THE ASSTT. ADMINISTRATIVE OFFICER (ADM. 2) CENTRAL RESEARCH
INSTITUTE OF JUTE AND ALLIED FIBRES NILGANJ BARRACKPORE
KOLKATA WEST BENGAL PIN-700120
7:THE SCIENTIST IN CHARGE REMIE RESEARCH STATION (CRIJAF-ICAR)
VILL- KAMARGAON PO SORBHOG DIST- BARPETA ASSAM- PIN- 78131
Advocate for the Petitioner : MR. K R PATGIRI
Advocate for the Respondent : SC, ICAR
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-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
HON'BLE MR. JUSTICE S. HUKATO SWU
ORDER
Date : 23-12-2021 On the request of Ms. P. Chakraborty, learned counsel for the petitioner, list again on 4th January, 2022 along with WP(C) No.5270/2021.
JUDGE CHIEF JUSTICE Comparing Assistant