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[Cites 0, Cited by 0] [Section 76(7)] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(7)(v) in The Central Motor Vehicles Rules, 1989

(v)vehicles acquired by a post, or by its consular officers, other than the head of the post shall be allotted numbers inconsecutive order after the last number allotted under clause (iv)irrespective of whether such vehicle is for official or personal use of the post or any of its officers;