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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in The Handlooms (Reservation of Articles for Production) Act, 1985

(a)such information in his possession with respect to any manufacturing activity or business carried on by him or by any other person to any officer of authority specified by it in such form and within such period as may be specified by that Government in the order;