Allahabad High Court
Ganpati Infrastructure Development ... vs State Of U.P. And 2 Others on 8 July, 2024
Author: Piyush Agrawal
Bench: Piyush Agrawal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:110470 Court No. - 2 Case :- WRIT - C No. - 31732 of 2021 Petitioner :- Ganpati Infrastructure Development Company Limited Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Anupam Kulshreshtha Counsel for Respondent :- C.S.C. Hon'ble Piyush Agrawal,J.
The writ petition is allowed with a cost of Rs. 5,000/-.
For detail order, see order of date passed in Writ C No. 31724 of 2021 (Nikhil Agrawal Vs. State of U.P. & 2 Others).
Order Date :- 8.7.2024 Amit Mishra