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Allahabad High Court

Ganpati Infrastructure Development ... vs State Of U.P. And 2 Others on 8 July, 2024

Author: Piyush Agrawal

Bench: Piyush Agrawal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:110470
 

 
Court No. - 2
 

 
Case :- WRIT - C No. - 31732 of 2021
 

 
Petitioner :- Ganpati Infrastructure Development Company Limited
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Anupam Kulshreshtha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Piyush Agrawal,J.
 

The writ petition is allowed with a cost of Rs. 5,000/-.

For detail order, see order of date passed in Writ C No. 31724 of 2021 (Nikhil Agrawal Vs. State of U.P. & 2 Others).

Order Date :- 8.7.2024 Amit Mishra