Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 226 in The Code of Criminal Procedure, 1989 (1933 A. D.)

226.

[x x x] [Section 226 omitted by Act XXXVII of 1978, Section 34.]