Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18A] [Entire Act] Union of India - Subsection Section 18A(c) in The Securities Contracts (Regulation) Act, 1956 (c)between such parties and on such terms as the Central Government may, by notification in the Official Gazette, specify,
