Calcutta High Court (Appellete Side)
Corporation vs Ward Memorial Church School And Another on 19 February, 2020
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
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19.02.2020
Ct. No.06 ssd CO 3904 of 2017 The Deputy Director, Employees' State Insurance Corporation Vs. Ward Memorial Church School and another.
The matter will appear a week hence.
Mr. Bhaskar Ghosh, Senior Advocate be informed accordingly.
(Sanjib Banerjee, J.) (Ashis Kumar Chakraborty, J.) (Kausik Chanda, J.)