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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(4) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(4)The accounts of the Board shall be audited annually by the Examiner Local Bodies and a copy of the annually by the annual audited accounts and balance sheet shall be submitted by the Board to the Government within a period of six months from the close of the financial year. However, the Accountant General (Audit), Haryana shall conduct the audit of the Board over and above the Examiner Local Bodies. Annual accounts including receipts and payment account, income and expenditure account and balance sheet shall be maintained in form as shown in Schedule-I, II and III respectively.